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[Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act]

State of Uttar Pradesh - Subsection

Section 8(1)(l) in The Himgiri Nabh Vishwavidyalaya (University in the Sky) Act, 2003

(l)to supervise and control and residence, and to regulate the discipline among the students and all categories of employees and to lay down the conditions of service of such employees, including their Code of Conduct;