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[Cites 0, Cited by 0] [Section 2(67)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(67)(A) in The Companies Act, 2013

(A)in the merged territories or in a Part B State (other than the State of Jammu and Kashmir), or any part thereof, before the extension thereto of the Indian Companies Act, 1913 (7 of 1913); or