Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 22(2)] [Section 22] [Entire Act]

State of West Bengal - Subsection

Section 22(2)(c) in The Alipurduar University Act, 2018

(c)One shall be from Women's College;
(xii)five teachers from the Council of Undergraduate studies, of whom at least two shall be Associate Professor and others shall not be below the rank of Assistant Professor, to be elected by the members of the Council from amongst themselves in the manner as may be provided by the Statutes;
(xiii)one representative of Officers of the University, to be elected from amongst themselves in the manner as may be provided by the Statutes:
(xiv)two representatives of non-teaching employees of whom-