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State of Goa - Section

Section 83 in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975

83. Supply of duplicate passing certificate.

- The Board shall issue a duplicate passing certificate on receipt of application through the Head of the institution from which the candidate appeared for the examination on payment of specified fees.However, in the event of the non-existence of the school through which the candidate/s appeared for the examination, the duplicate certificate to such candidate/s shall be issued directly by the Secretary on production of authentic identity.