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Supreme Court - Daily Orders

Gujarat State Disaster Management ... vs M/S Aska Equipments Ltd. on 8 October, 2021

Bench: M.R. Shah, A.S. Bopanna

     ITEM NO.39                    Court 13 (Video Conferencing)              SECTION X

                                   S U P R E M E C O U R T O F        I N D I A
                                           RECORD OF PROCEEDINGS

                                      Civil Appeal    No(s).   6252/2021

     GUJARAT STATE DISASTER MANAGEMENT AUTHORITY                           Appellant(s)

                                                     VERSUS

     M/S ASKA EQUIPMENTS LTD.                                              Respondent(s)


     IA No. 27058/2020 - EXEMPTION FROM FILING O.T.
     IA No. 27057/2020 - STAY APPLICATION)

     Date : 08-10-2021 This matter was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE M.R. SHAH
                             HON'BLE MR. JUSTICE A.S. BOPANNA

     For Appellant(s)                  Mr.   Ajay Kumar, AOR
                                       Mr.   Pinakin M. Raval, Adv.
                                       Mr.   Ashish Chaubey, Adv.
                                       Mr.   Subrata Ray, Adv.

     For Respondent(s)                 Mr. Jitender Chaudhary, Adv.
                                       Ms. Shilpa Chohan, Adv.
                                       Mr. Rajesh Singh, AOR

                              UPON hearing the counsel the Court made the following
                                                 O R D E R

The Appeal is disposed of in terms of the signed reportable Judgment.

Pending applications, if any, also stand disposed of.

(R. NATARAJAN) (NISHA TRIPATHI) ASTT. REGISTRAR-cum-PS BRANCH OFFICER (Signed reportable judgment is placed on the file) Signature Not Verified Digitally signed by R Natarajan Date: 2021.10.08 16:36:44 IST Reason: