Supreme Court - Daily Orders
Gujarat State Disaster Management ... vs M/S Aska Equipments Ltd. on 8 October, 2021
Bench: M.R. Shah, A.S. Bopanna
ITEM NO.39 Court 13 (Video Conferencing) SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 6252/2021
GUJARAT STATE DISASTER MANAGEMENT AUTHORITY Appellant(s)
VERSUS
M/S ASKA EQUIPMENTS LTD. Respondent(s)
IA No. 27058/2020 - EXEMPTION FROM FILING O.T.
IA No. 27057/2020 - STAY APPLICATION)
Date : 08-10-2021 This matter was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE M.R. SHAH
HON'BLE MR. JUSTICE A.S. BOPANNA
For Appellant(s) Mr. Ajay Kumar, AOR
Mr. Pinakin M. Raval, Adv.
Mr. Ashish Chaubey, Adv.
Mr. Subrata Ray, Adv.
For Respondent(s) Mr. Jitender Chaudhary, Adv.
Ms. Shilpa Chohan, Adv.
Mr. Rajesh Singh, AOR
UPON hearing the counsel the Court made the following
O R D E R
The Appeal is disposed of in terms of the signed reportable Judgment.
Pending applications, if any, also stand disposed of.
(R. NATARAJAN) (NISHA TRIPATHI) ASTT. REGISTRAR-cum-PS BRANCH OFFICER (Signed reportable judgment is placed on the file) Signature Not Verified Digitally signed by R Natarajan Date: 2021.10.08 16:36:44 IST Reason: