Section 2(1)(k) in The U.P. Participatory Irrigation Management Act, 2009

[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(1)(k) in The U.P. Participatory Irrigation Management Act, 2009

(k)"Competent Investigating Agency" means an upper level water users' association or the competent canal officer, as the case may be, responsible for investigating the offences under this Act;

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State of Uttar Pradesh - Subsection

Section 2(1)(k) in The U.P. Participatory Irrigation Management Act, 2009