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[Cites 0, Cited by 0] [Section 31] [Entire Act]

Union of India - Subsection

Section 31(b) in The Citizenship Rules, 2009

(b)outside India--
(i)to the Indian Mission or Post having jurisdiction over the country of which an applicant is a citizen; or
(ii)where he is not in the country of his citizenship, to the Indian Mission or Post having jurisdiction over the country of which the applicant is ordinarily resident.