Supreme Court - Daily Orders
Commissioner Of Central Excise And ... vs M/S Mspl Ltd. on 20 January, 2023
Bench: M.R. Shah, C.T. Ravikumar
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
CIVIL APPEAL NOS. 427-432 OF 2023
(@ D. No.40769/2022)
COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS Appellant(s)
VERSUS
M/S MSPL LTD. Respondent(s)
O R D E R
Delay condoned.
Having gone through the impugned judgment and order(s) passed by the Customs, Excise & Service Tax Appellate Tribunal (CESTAT), it cannot be said that the Tribunal had committed any error which calls for interference by this Court. In fact, we are in complete agreement with the view taken by the Tribunal.
All these Appeals deserve to be dismissed and are, accordingly, dismissed.
.......................... J. (M.R. SHAH) .......................... J. (C.T. RAVIKUMAR) New Delhi;
January 20, 2023.
Signature Not Verified Digitally signed by R Natarajan Date: 2023.01.20 16:50:42 IST Reason: ITEM NO.20 COURT NO.4 SECTION XVII-A S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS Civil Appeal No(s). 427-432/2023 @ D. No. 40769/2022 COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS Appellant(s) VERSUS M/S MSPL LTD. Respondent(s)
( IA No.7053/2023-CONDONATION OF DELAY IN FILING and IA No.7054/2023-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT and IA No.7055/2023-STAY APPLICATION ) Date : 20-01-2023 These appeals were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE M.R. SHAH HON'BLE MR. JUSTICE C.T. RAVIKUMAR For Appellant(s) Mr. N. Venkatraman, A.S.G. Mr. Mukesh Kumar Maroria, AOR Mr. V.C. Bharathi, Adv.
Mr. Annirudh Sharma Ii, Adv.
Mr. Ishaan Sharma, Adv.
Mr. Pratyush Shrivastava, Adv. Ms. Shruti Shivkumar, Adv.
For Respondent(s) Mr. K.V. Viswanathan, Sr. Adv.
Mr. Mahesh Agarwal, Adv.
Mr. M.S. Ananth, Adv.
Ms. Sayree Basu Mullik, Adv.
Mr. Abhinabh Garg, Adv.
Mr. E. C. Agrawala, AOR UPON hearing the counsel the Court made the following O R D E R Delay condoned.
All these Appeals stand dismissed in terms of the signed order.
Pending applications stand disposed of.
(R. NATARAJAN) (NISHA TRIPATHI) ASTT. REGISTRAR-cum-PS ASSISTANT REGISTRAR (Signed order is placed on the file)