Section 8(2)(i) in Andhra Pradesh Un-aided Non-Minority Professional Institutions (Regulation of Admissions into Under-graduate Medical and Dental Professional Courses) Rules, 2003

[Cites 0, Cited by 0] [Section 8(2)] [Section 8] [Entire Act]

(i)Such local area where he has resided for the maximum period out of the said period of seven years

Legal Document View