Section 19A(2) in The West Bengal Valuation Board Act, 1978
(2)The Board may also discharge such other functions in the field of valuation including development of expertise in valuation of land and building and training of [officers and employees of a Municipality] [Words Substituted for the words 'Municipal staff' by W.B. Act 16 of 1995.] as the State Government may direct or as the Board may consider necessary for carrying out the purposes of this Act.]