Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 34] [Entire Act]

State of Telangana - Subsection

Section 34(1) in Telangana Bio-fertilizers (Monitoring and Quality Control) Act, 2006

(1)The Government may, by notification, make rules for carrying out all or any of the purposes of this Act.