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State of Haryana - Section

Section 3 in Haryana Regulatory Comission's Guidelines for Load Forecasts, Resource Plans, and Power Procurement Process

3. The draft Guidelines include in Sections 2 and 3 provisions for the production and supply to the Commission of annual 10 year load forecasts by Licensees, and biannual 10 years resources for power procurement, transmission and distribution. These are intended to provide the basis for sound power procurement strategies which will reflect the properly assessed need for new bulk power and the evaluation of options against the requirement to obtain the most economical and reliable supplies.