Kerala High Court
R.V.Abdul Rasheed vs R.V.Abdul Rasheed on 6 September, 2016
Bench: V.Chitambaresh, K.Harilal
IN THE HIGH COURT OF KERALAAT ERNAKULAM
PRESENT:
THE HONOURABLE MR.JUSTICE V.CHITAMBARESH
&
THE HONOURABLE MR.JUSTICE K.HARILAL
FRIDAY,THE 11TH DAY OF NOVEMBER 2016/20TH KARTHIKA, 1938
RP.No. 880 of 2016 (R) IN OP (WAKF).33/2016
---------------------------------------------
AGAINST THE JUDGMENT IN OP (WAKF) 33/2016 of
HIGH COURT OF KERALA DATED 06.09.2016
REVIEW PETITIONERS/RESPONDENTS 1, 3 TO 5:
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1. R.V.ABDUL RASHEED, AGED 56 YEARS,
S/O. LATE KUNJAHAMED, RAYAMARAKKAR
VEETIL HOUSE, MARUDAYUR P.O.,
PAVARATTY,THRISSUR DISTRICT.
2. V.T. NOORUDHEEN, AGED 56 YEARS,
S/O. MUHAMMED, KARAPURATH HOUSE,
VENMANAD P.O., PAVARATTY, THRISSUR DISTRICT.
3. P. K MUSTHAFA, AGED 46 YEARS,
S/O. ABDUL RAHMAN, MANKUZHIYIL HOUSE,
VENMANAD P.O., PAVARATTY, THRISSUR DISTRICT.
4. V. M. ABDUL MAJEED, AGED 61 YEARS,
S/O. MOHAMMED, AARACHAN VEETTIL,
VENMANAD P.O., PAVARATTY, THRISSUR DISTRICT.
BY ADV. SRI.P.K.MOHAMMED PUZHAKKARA
RESPONDENTS/PETITIONERS/RESPONDENTS 6 TO 12
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1. SHOUKATH V.V., AGED 33 YEARS,
S/O. ENUNNY,MANKUZHY, PAVARATTY P.O.,
THRISSUR DISTRICT. PIN- 680 507.
2. KHAIS, AGED 24 YEARS, S/O. ABDUL KHADER,
MEEMANATH HOUSE, VENMANAD P.O.,
THRISSUE DISTRICT. PIN-680 506.
3. SIDDIKH V.K., AGED 49 YEARS,
S/O. HAMEED KANAKKASSERY,
VENMANAD, PAVARATTY P.O.,
THRISSUR DISTRICT PIN- 680 507.
4. ABDULAZIZ, AGED 35 YEARS, S/O. AHAMMED,
CHAKKANATH HOUSE, VENMANAD P.O.,
THIRSSUR DISTRICT PIN - 680 507.
RP NO. 880/2016
5. V. MUHAMMED ALI, AGED 59 YEARS,
S/O. E.P. BEERAVU, VELLANIYIL VENMANAD,
MARUTHIYOOR P.O., PIN- 680 507,
THRISSUR DISTRICT- 680 507.
6. VEMANAD MAHALLU HAYATHUL ISLAM COMMITTEE
REPRESENTED BY ITS PRESIDENT N.P. YOUSUF,
AGED 58 YEARS, S/O. AHMED KUTTY, POVIL HOUSE,
PAVARATTY, P.O., THRISSUR DISTRICT- 680 507.
7. N.P.YOUSUF, AGED 58 YEARS, S/O. AHMED KUTTY
POVIL HOUSE, PRESIDENT VENMANAD MAHAL
HAYATHUL ISLAM COMMITTEE, PAVARATTY P.O.,
VENMANAD THRISSUR DISTRICT PIN- 680 507.
8. N.A BASHEER, AGED 36 YEARS,
S/O. MUHAMMED ABDUL KHADER HAJI,
NALAKATH ARAKKAL, VENMANAD, SECRETARY,
VEMANAD HAYATHUL ISLAM COMMITTEE
PAVARATTY P.O., VANMANAD, THRISSUR DISTRICT 680 507.
9. VENMANAD MUSLIM JAMAATH COMMITTEE,
REPRESENTED BY ITS PRESIDENT
SHRI. N.P. MUHAMMED, S/O. IBRAHIM MUSLIAR,
VENMANAD, PAVARATTY P.O.,
THRISSUR DISTRICT. PIN- 680 507.
10. N. P. MUHAMMED, AGED 77 YEARS,
S/O. IBRAHIM MUSLIAR, MANJIYIL HOUSE,
VENMANAD, PAVARATTY P.O., THRISSUR DISTRICT,
PRESIDENT, VENMANAD MUSLIM JAMAATH COMMITTEE,
VENMANAD, PAVARATTY P.O., THRISSUR DISTRICT 680 507.
11. T.C. MOHAMMED MON, AGED 67 YEARS,
S/O. AHMED, PONGOTTIL HOUSE, VENMANAD P.O.,
PAVARATTY,THRISSUR DISTRICT, SECRETARY,
VENMANAD MUSLIM JAMAATH COMMITTEE, VENMANAD,
PAVARATTY P.O., THRISSUR DISTRICT PIN- 680 507.
12. KERALA STATEWAKF BOARD, REPRESENTED BY
ITS CHIEF EXECUTIVE OFFICER, VIP ROAD,
KALOOR, KOCHI 17, ERNAKULAM DISTRICT 682017.
R9-R11 BY ADV. SRI.T.K.HASSAN
R8 BY ADV. SRI.BABU KARUKAPADATH
R8 BY ADV. SMT.M.A.VAHEEDA BABU
R8 BY ADV. SRI.K.A.NOUSHAD
R8 BY ADV. SRI.P.U.VINOD KUMAR
R8 BY ADV. SRI.MITHUN BABY JOHN
R8 BY ADV. SRI.J.RAMKUMAR
R8 BY ADV. SMT.AMRIN FATHIMA
BY SRI. ABRAHAM K.JOHN
BY SRI.K.SHIBILI NAHA, SC, KERALA STATE WAKF BOARD
THIS REVIEW PETITION HAVING COME UP FOR ADMISSION ON 11-11-2016, THE
COURT ON THE SAME DAY PASSED THE FOLLOWING:
V. CHITAMBARESH & K. HARILAL, JJ.
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R.P. NO. 880 OF 2016
IN
O.P.(WAKF) NO. 33 OF 2016
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Dated this the 11th day of November, 2016
ORDER
Chitambaresh, J.
The status of R4 and R5 are to be decided in the suit only.
There is no error apparent on the face of the record.
The Review Petition is dismissed.
V. CHITAMBARESH JUDGE K. HARILAL JUDGE ncd