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Union of India - Section

Section 17 in The Post Office Savings Bank General Rules, 1981

17. Account opened in contravention of rules.

- Subject to the provisions of rule -16, where an account is found to have been opened in contravention of any relevant rule for the time being in force and applicable to the account kept in the Post Office Savings Bank, the relevant Head Savings Bank may, at any time, cause the account to be closed and the deposits made in the account refunded to the depositor without interest.