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[Cites 0, Cited by 0] [Section 16(3)] [Section 16] [Entire Act]

State of Odisha - Subsection

Section 16(3)(e) in The Orissa Co-operative Societies Act, 1962

(e)the business in oil-seeds and oil-seed-products carried on by a person shall be deemed to be prejudicial to the business or interest of an Oil-seed Grower's Co-operative Society; and