Section 11(5)(a) in Estate Duty act, 1953

[Cites 0, Cited by 0] [Section 11(5)] [Section 11] [Entire Act]

Union of India - Subsection

Section 11(5)(a) in Estate Duty act, 1953

(a)the reference to any operation associated with the disposition shall be taken as referring to any associated operations as defined in section 27, of which the disposition is one; and

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Union of India - Subsection

Section 11(5)(a) in Estate Duty act, 1953