Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 41] [Entire Act] Bombay Presidency - Section Section 3 in The Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 3. The State Government may, be notification in the Official Gazette, extend to any other area, any or all the previous of part II, Part IIA or Part III or all of them.
