Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Himachal Pradesh - Subsection Section 2(i) in Himachal Pradesh Ex-servicemen Corporation Act, 1979 (i)[X X X X X X X] [Definition' of 'Managing Director' omitted vide Act No. 16 of 1981 effective w.e.f. 25-8-81 repealed by Act No. 13 of 1984 effective w.e.f, 25-8-81.]:
