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[Cites 0, Cited by 0] [Section 33C] [Entire Act]

Union of India - Subsection

Section 33C(2) in The Tobacco Board, Rules, 1976

(2)The registration as a nursery grower has to be renewed every year and unless so renewed, shall cease to have effect on the expiry of the year for which it is granted. The application or such renewal shall be made in the same manner as provided under sub-rule (1).