Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Bihar - Section

Section 1 in Motor Ambulance Rules for (1) Ranchi Sadar Hospital and (2) Darbhanga Medical School Hospital

1.

The Ambulance will on requisition be utilised in carrying serious cases to the (1) Government Nursing Home and the Ranchi Sadar Hospital, and (2) Darbhanga Medical School Hospital and from any locality where there are motorable roads within the town limits (including Hinoo, Kokar, Namkum and Kanke). Without the special sanction of the Superintendent it will not be sent to a place which is more than seven/five miles away from the hospital or from where it could not be expected to return within an hour.