Section 25(1)(e) in AADHAAR (AUTHENTICATION AND OFFLINE VERIFICATION) REGULATIONS, 2021
(e)fails to cooperate in any inspection or investigation or enquiry or audit conducted by the Authority,the Authority may, without prejudice to any other action which may be taken under the Act, take such stepsto impose disincentives on the requesting entity or an ASA for contravention of the provisions of the Act,rules and regulations thereunder, including suspension of activities of such entity or agency, or other stepsas may be more specifically provided for in the agreement entered into by such entities with the Authority: