Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jharkhand - Section Section 915 in Bihar Education Code, 1961 915. Exemption from stamp duty etc. - Security bonds executed by non-gazetted officers are exempted from the payment of stamp duty and registration fees.(Board's rule 230.)Section IIICorrespondence, Gazette Notifications, Indents and Reports and Returns(A)Correspondence
