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[Cites 0, Cited by 0] [Section 31(2)] [Section 31] [Entire Act]

State of Karnataka - Subsection

Section 31(2)(a) in Karnataka Co-Operative Textile Mills (Acquisition and Transfer) Act, 1986

(a)the time within which, and the manner in which an intimation referred to in sub-section (3) of section 5 shall be given;