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[Cites 0, Cited by 0] [Section 9(1)] [Section 9] [Entire Act]

State of Odisha - Subsection

Section 9(1)(a) in The Orissa Panchayati Raj Finance Commission (Miscellaneous Provisions) Act, 1993

(a)requiring the production of any document, information or data from the Panchayati Raj institutions [and the Municipalities] [Inserted vide Orissa Act No. 14 of 1996 O.G.E.No. 1405 dated 30.12.1996.];