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State of Assam - Section

Section 69 in The Assam Co-operative Societies Rules, 1953

69. Date of audit of co-operative society.

- Unless the Registrar directs otherwise for any society or class of societies, the annual statutory audit as provided in Section 55,. shall be conducted and the audit report shall be submitted-
(i)in case of a primary agricultural credit society, within nine months, and
(ii)in case of any other society, within six months from the date of the close of the co-operative year.