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State of Punjab - Section

Section 19 in The Punjab Official Trustees Rules, 1966

19. Limit of cash balance.

[Section 30(2)(b)]. - The Official Trustee shall not, except for special reasons, retain in his hands a larger sum in cash than Rs. 2,000.00. Any excess beyond that amount shall be lodged in the personal ledger account with the Treasury as soon as practicable after its receipt.