Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 35(1)] [Section 35] [Entire Act] State of Rajasthan - Subsection Section 35(1)(ii) in The Rajasthan Women and Child Development (State and Subordinate) Service Rules, 1998 (ii)he fulfils condition as prescribed under rule relating to confirmation subject to the quota prescribed under these Rules; and