Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Karnataka - Subsection Section 2(k) in The Karnataka Transparency In Public Procurements Act, 1999 (k)‘Tender Bulletin Officer’ means a State Tender Bulletin Officer or a Tender Bulletin Officer referred to in section 7;
