Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 10 in The Orissa Consumer Welfare Fund Rules, 2007 10. Upkeep of Fund. - The Managing Committee shall have full power to take such steps as may be necessary for the proper functioning and upkeep and management of the Fund.
