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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Andhra Pradesh - Subsection

Section 12(1) in Sri Venkateswara Veterinary University, Act, 2005

(1)The Vice-Chancellor shall be the academic head and principal Executive Officer of the university and shall, in the absence of the Chancellor, preside at any convocation of the University.