Delhi High Court - Orders
Prof. S. Parasuraman vs Comptroller And Auditor General Of ... on 28 March, 2023
Author: Jyoti Singh
Bench: Jyoti Singh
$~51
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 13038/2021 & CM APPL. 41100/2021
PROF. S. PARASURAMAN ..... Petitioner
Through: Ms. Meghna Mishra,
Mr. Yogendra Misra, Ms. Tahira
Karanjawala, Mr. Arjun Sharma, Mr. Tarun
Sharma, Mr. Shreyas Maheshwari,
Mr. Ritwik Mohapatra, Mr. Meeran
Maqbool and Ms. Palak Sharma, Advocates.
versus
COMPTROLLER AND AUDITOR GENERAL OF INDIA
AND ORS. ..... Respondents
Through: Mr. Karan Gaur, Advocate for
R-1.
Mr. Apoorv Kurup and
Mr. Ojaswa Pathak, Advocates.
Ms. Akanksha Das, Advocate for TISS.
CORAM:
HON'BLE MS. JUSTICE JYOTI SINGH
ORDER
% 28.03.2023 List on 24.05.2023.
JYOTI SINGH, J MARCH 28, 2023/shivam Signature Not Verified Digitally Signed By:KAMAL KUMAR Signing Date:29.03.2023 11:43:14