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Delhi High Court - Orders

Prof. S. Parasuraman vs Comptroller And Auditor General Of ... on 28 March, 2023

Author: Jyoti Singh

Bench: Jyoti Singh

                          $~51
                          *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +   W.P.(C) 13038/2021 & CM APPL. 41100/2021
                              PROF. S. PARASURAMAN                  ..... Petitioner
                                             Through: Ms.         Meghna          Mishra,
                                             Mr. Yogendra Misra, Ms. Tahira
                                             Karanjawala, Mr. Arjun Sharma, Mr. Tarun
                                             Sharma,    Mr.    Shreyas      Maheshwari,
                                             Mr. Ritwik Mohapatra, Mr. Meeran
                                             Maqbool and Ms. Palak Sharma, Advocates.

                                                versus

                              COMPTROLLER AND AUDITOR GENERAL OF INDIA
                              AND ORS.                           ..... Respondents
                                          Through: Mr. Karan Gaur, Advocate for
                                          R-1.
                                          Mr.       Apoorv         Kurup         and
                                          Mr. Ojaswa Pathak, Advocates.
                                          Ms. Akanksha Das, Advocate for TISS.

                              CORAM:
                              HON'BLE MS. JUSTICE JYOTI SINGH
                                                ORDER

% 28.03.2023 List on 24.05.2023.

JYOTI SINGH, J MARCH 28, 2023/shivam Signature Not Verified Digitally Signed By:KAMAL KUMAR Signing Date:29.03.2023 11:43:14