Madhya Pradesh High Court
Naresh Sharma vs The State Of Madhya Pradesh on 13 February, 2023
Author: Deepak Kumar Agarwal
Bench: Deepak Kumar Agarwal
1 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR CRA No. 6540 of 2022 (NARESH SHARMA Vs THE STATE OF MADHYA PRADESH) Dated : 13-02-2023 List along with Criminal Appeal No.6693/2022.
(DEEPAK KUMAR AGARWAL) JUDGE ms/-
Signature Not Verified Signed by: MADHU SOODAN PRASAD Signing time: 13-02-2023 05:55:26 PM