Kerala High Court
Mr.Rajesh A.P vs Sreeram Sambasiva Rao on 2 February, 2021
Author: V Raja Vijayaraghavan
Bench: V Raja Vijayaraghavan
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
TUESDAY, THE 02ND DAY OF FEBRUARY 2021 / 13TH MAGHA,1942
Con.Case(C).No.1861 OF 2020 IN WP(C). 15941/2020
AGAINST THE JUDGMENT IN WP(C) 15941/2020(P) OF HIGH COURT OF
KERALA
PETITIONER/PETITIONER:
MR.RAJESH A.P.
AGED 44 YEARS
S/O.LATE RAJEN A.P., AMBALAPARAMBATH HOUSE, CHORODE,
VATAKARA, KOZHIKODE DISTRICT.
BY ADV. SRI.K.B.ARUNKUMAR
RESPONDENT/RESPONDENT NO.3:
SREERAM SAMBASIVA RAO
(AGE AND FATHER'S NAME OF THE RESPONDENT NOT KNOWN TO
THE PETITIONER) DISTRICT COLLECTOR, CIVIL STATION,
KOZHIKODE, PIN-673020.
SMT MABLE C KURIAN GP
THIS CONTEMPT OF COURT CASE (CIVIL) HAVING BEEN FINALLY HEARD
ON 02.02.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
Con.Case(C).No.1861 OF 2020
IN WP(C). 15941/2020 2
JUDGMENT
When the matter was taken up, the learned counsel appearing for the petitioner submits that the directions in the judgment have been complied with. The said submission is recorded and the Contempt Case is closed.
Sd/-
RAJA VIJAYARAGHAVAN V JUDGE sru Con.Case(C).No.1861 OF 2020 IN WP(C). 15941/2020 3 APPENDIX PETITIONER'S EXHIBITS:
ANNEXURE 1 THE CERTIFIED COPY OF THE JUDGMENT DATED 06.08.2020 IN W.P(C)NO.15941/2020.
ANNEXURE 2 THE TRUE OFFICE COPY OF THE FORWARDING LETTER DATED 14.08.2020 WITHOUT ITS ENCLOSURES.
ANNEXURE 3 THE TRUE COPY OF THE POSTAL RECEIPT EVIDENCING THE DISPATCH OF ANNEXURE-2.
ANNEXURE 4 THE TRUE COPY OF THE DELIVERY STATUS OBTAINED FROM THE WEB PORTAL OF INDIA POST.
RESPONDENT'S EXHIBITS:NIL