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[Cites 0, Cited by 0] [Section 30(5)] [Section 30] [Entire Act]

State of Rajasthan - Subsection

Section 30(5)(b) in Rajasthan Co-operative Societies Act, 1965

(b)giving such officer or member of the committee or servant of the society, a reasonable opportunity of showing cause against the action proposed to be taken in regard to him.