Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9(1)] [Section 9] [Entire Act] State of Mizoram - Subsection Section 9(1)(c) in Chakma Autonomous District Council (Village Councils) Act, 2002 (c)construction, maintenance and improvement of ghat, pond and well for the supply of water to the village for drinking, washing and bathing purpose;