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[Cites 0, Cited by 0] [Section 16C(1)] [Section 16C] [Entire Act]

Union of India - Subsection

Section 16C(1)(d) in The Plantations Labour Act, 1951

(d)where death has resulted out of the collapse of the house, by any dependant of the deceased or by any agent duly authorised by such dependant or, if such dependant is a minor, by his guardian.