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State of Andhra Pradesh - Section

Section 200 in Andhra Pradesh Civil Rules of Practice and Circular Orders, 1980

200. Endorsements as to dates:

- Every copy shall bear an endorsement showing the dates on which:—
(1)the application was made;
(2)the application was returned;
(3)the application was represented;
(4)the stamps were called for;
(5)the stamps were deposited;
(6)the additional stamps were called for;
(7)the additional stamps were deposited;
(8)the copy was ready; and
(9)the copy was delivered.The copy application (CA.) number shall also be noted on every certified