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State of Rajasthan - Section

Section 7 in The Rajasthan Maternity Benefit Rules, 1954

7. Forms of notice by women workers.

- The notice under section 6(2) of the Act may be given in Form II to those Rules and every employer shall keep in stock sufficient number of copies of such notice and shall supply a copy to every woman worker bona-fide requiring it at not more than ½ anna.