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[Cites 0, Cited by 0] [Section 21(5)] [Section 21] [Entire Act]

State of West Bengal - Subsection

Section 21(5)(ii) in The Bengal Agricultural Income-Tax Act, 1944

(ii)See notification No. 1939 F.T. dated the 26.11.48, published in Calcutta Gazette of 1948. Part I, page 1610.