Gauhati High Court
M/S Sargos Tours And Travels And Anr vs M/S Kanika Tourist Taxi Service And 5 Ors on 4 November, 2019
Author: Suman Shyam
Bench: Suman Shyam
Page No.# 1/4
GAHC010264632019
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : I.A.(Civil) 3458/2019
1:M/S SARGOS TOURS AND TRAVELS AND ANR.
A PROPRIETORSHIP FIRM REPRESENTED BY ITS PROPRIETOR SHRI
ATANU BHUYAN, S/O LATE MUKUL BHUYAN, R/O SHANTIPUR-HILL SIDE,
BHOOTNATH, P.S.-BHARALUMUKH, DIST-KAMRUP(M), ASSAM, PIN-781009
2: ATANU BHUYAN
S/O LATE MUKUL BHUYAN
R/O SHANTIPUR-HILL SIDE
BHOOTNATH
P.S.-BHARALUMUKH
DIST-KAMRUP(M)
ASSAM
PIN-78100
VERSUS
1:M/S KANIKA TOURIST TAXI SERVICE AND 5 ORS
A PROPRIETORSHIP FIRM REP. BY ITS PROPRIETOR SHRI DIPAK BARUAH,
S/O JOGESH CHANDRA BARUAH, R/O VILL.- GARAL (KUHABARI), P.S.
AZARA, DIST.-KAMRUP (M), ASSAM, PIN-781015
2:DIPAK BARUAH
S/O JOGESH CHANDRA BARUAH
R/O VILL.- GARAL (KUHABARI)
P.S. AZARA
DIST.-KAMRUP (M)
ASSAM
PIN-781015
3:THE AIRPORTS AUTHORITY OF INDIA
RAJIV GANDHI BHAWAN
SAFDARJUNG AIRPORT
NEW DELHI-110003
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REP. BY ITS CHAIRMAN
4:THE REGIONAL EXCECUTIVE DIRECTOR
AIRPORTS AUTHORITY OF INDIA
LOKPRIYA GOPINATH BORDOLOI INTERNATIONAL AIRPORT
GUWAHATI-781015
ASSAM
5:THE AIRPORT DIRECTOR
LOKAPRIYA GOPINATH BORDOLOI INTERNATIONAL AIRPORT
GUWAHATI-781015
ASSAM
6:THE CHIEF VIGILANCE OFFICER
AIRPORTS AUTHORITY OF INDIA
RAJIV GANDHI BHAWAN
SAFDARJUNG AIRPORT
NEW DELHI-11000
Advocate for the Petitioner : MS. B BHUYAN
Advocate for the Respondent : MR. P N GOSWAMI
Linked Case : WP(C) 2974/2019
1:M/S. KANIKA TOURIST TAXI SERVICE AND ANR.
A PROPRIETORSHIP FIRM REP. BY ITS PROPRIETOR SHRI DIPAK BARUAH
S/O JOGESH CHANDRA BARUAH
R/O VILL.- GARAL (KUHABARI)
P.S. AZARA
DIST.-KAMRUP (M)
ASSAM
PIN-781015
2: DIPAK BARUAH
S/O JOGESH CHANDRA BARUAH
R/O VILL.- GARAL (KUHABARI)
P.S. AZARA
DIST.-KAMRUP (M)
ASSAM
PIN-781015
VERSUS
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1:THE AIRPORTS AUTHORITY OF INDIA AND 3 ORS.
RAJIV GANDHI BHAWAN
SAFDARJUNG AIRPORT
NEW DELHI-110003
REP. BY ITS CHAIRMAN
2:THE REGIONAL EXECUTIVE DIRECTOR
AIRPORTS AUTHORITY OF INDIA
LOKPRIYA GOPINATH BORDOLOI INTERNATIONAL AIRPORT
GUWAHATI-781015
ASSAM
3:THE ARIPORT DIRECTOR
LOKPRIYA GOPINATH BORDOLOI INTERNATIONAL AIRPORT
GUWAHATI0781015
ASSAM
4:THE CHIEF VIGILANCE OFFICER
AIRPORTS AUTHORITY OF INDIA
RAJIV GANDHI BHAWAN
SAFDARJUNG AIRPORT
NEW DELHI-110003
ASSAM
Advocate for the Petitioner : MR. P N GOSWAMI
Advocate for the Respondent : SC
AA I
BEFORE
HONOURABLE MR. JUSTICE SUMAN SHYAM
ORDER
Date : 04-11-2019 Heard Ms. B. Bhuyan, learned counsel for the applicants, who are seeking impleadment in the writ petition.
Mr. K.P. Pathak, learned counsel for the opposite parties/writ petitioners submits that he has objection to the prayer and seeks a week's time to file written objection.
Taking note of the submission of the learned counsel for both the parties, Registry to list this IA again on 13/11/2019 for necessary order of disposal.
The opposite parties may file objection in the meantime, if so advised.
JUDGE Page No.# 4/4 Comparing Assistant