Madhya Pradesh High Court
Vikash Barkhedkar vs Working Trustee Janvikas Nyas Gwalior ... on 9 March, 2018
1 THE HIGH COURT OF MADHYA PRADESH W.P. No. 5505/2018 Gwalior, 09/03/2018 It is stated at bar that Shri J.S. Kaurav, learned counsel representing the petitioners has not come to the Court for personal reasons.
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(Sanjay Yadav) Judge shubh* Digitally signed by SHUBHANKAR MISHRA Date: 2018.03.09 19:04:48 +05'30'