Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of Bihar - Section Section 92 in The Bihar irrigation Act, 1997 92. Preparation of list of such labour. - Subject to such Rules as may be made in this behalf, the Divisional Canal Officer shall prepare list of labours willing and capable to carry out the duties as aforesaid and may from time to time add to or alter such list or any part thereof.
