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[Cites 0, Cited by 8] [Entire Act]

Union of India - Section

Section 1 in National Charter For Children, 2003

1. Survival, life and liberty.-

(a)The State and community shall undertake all possible measures to ensure and protect and survival, life and liberty of all children.
(b)In particular, the State and community will undertake all appropriate measures to address the problems of infanticide and foeticide, especially of female child and all other emerging manifestations that deprive the girl child of her right to survive with dignity.