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[Cites 0, Cited by 0] [Section 358(9)] [Section 358] [Entire Act]

State of Madhya Pradesh - Subsection

Section 358(9)(k) in The M.P. Municipalities Act, 1961

(k)fixing and regulating the use of places, at which boats may be moored, loaded and unloaded, prohibiting the mooring, loading and unloading of boats, except at such places as may be prescribed by the Council;