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[Cites 0, Cited by 0] [Section 12(1)] [Section 12] [Entire Act]

State of Odisha - Subsection

Section 12(1)(c) in The Orissa Apartment Ownership Act, 1982

(c)the apartment number of each apartment, and a statement of its location, approximate area, number of rooms, immediate common area to which it has access, and any other date necessary for its proper identification;