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State of Tamilnadu - Section

Section 12 in Tamil Nadu Panchayats (Constitution of Committees of Village Panchayats and Delegation of Functions To Such Committees) Rules, 1999

12. Inspection.

- Every committee may visit and inspect such centre, establishment or institution within the area of the panchayat village. The Chairman of the committee shall intimate in writing to the head of the centre, establishment, institute, as the case may be, three days in advance clearly indicating the date, time and purpose of visit or inspection.