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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Odisha - Subsection

Section 22(h) in Orissa Public Distribution System (Control) Order, 2008

(h)Ration cards shall have clearly marked on it the name and address of the ration card holder, name, age of family members and their relation with head of family and name and number of the Fair Price Ship along with the address of its location from where the ration card holder is entitled to purchase essential commodities and such other details as may be decided by the Government.