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State of Rajasthan - Section

Section 19 in The Rajasthan Boiler Attendants' Rules, 1954

19. Kinds of certificate

- Examination for granting certificates of competency as a boiler attendant shall be of two kinds, viz, one for the award of first class certificate of competency as a boiler attendant and the other for the award of second class certificate of competency as a boiler attendant.