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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Kerala - Subsection

Section 19(3) in A.P.J. Abdul Kalam Technological University Act, 2015

(3)Subject to the superintendence, direction and control of the Vice-Chancellor, the Deans shall, after taking such advice as the Dean thinks necessary, decide upon the grievances of students regarding the enrolment, eligibility, migration, scholarships, researchships, studentships or feeships and terms of admission to University examinations.