Andhra Pradesh High Court - Amravati
Smt.M.Annapurna vs Sri Venkateswara Swamy Temple on 19 April, 2023
HIGH COURT OF ANDHRA PRADESH :: AMARAVATI
18, 24 to 34 and
40
MAIN CASE No.:AS.Nos.569 of 2010, 567 of 2010, 566 of 2010,
568 of 2010, 571 of 2010, 586 of 2010, 587 of 2010,
588 of 2010, 593 of 2010, 594 of 2010, 595 of 2010,
596 of 2010 and 1019 of 2010
PROCEEDING SHEET
Sl.No. Date ORDER
19.04.2023 TMR,J
Heard the arguments of learned
counsel for appellant in-part.
Learned counsel for respondent is
present.
For continuation of arguments, post on 28.04.2023.
_______ TMR,J Kgm