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Andhra Pradesh High Court - Amravati

Smt.M.Annapurna vs Sri Venkateswara Swamy Temple on 19 April, 2023

           HIGH COURT OF ANDHRA PRADESH :: AMARAVATI

                                                              18, 24 to 34 and
                                                                     40

MAIN CASE No.:AS.Nos.569 of 2010, 567 of 2010, 566 of 2010,
              568 of 2010, 571 of 2010, 586 of 2010, 587 of 2010,
              588 of 2010, 593 of 2010, 594 of 2010, 595 of 2010,
              596 of 2010 and 1019 of 2010


                         PROCEEDING SHEET
Sl.No.     Date                     ORDER


         19.04.2023 TMR,J

                         Heard the arguments of learned
                   counsel for appellant in-part.
                         Learned counsel for respondent is

present.

For continuation of arguments, post on 28.04.2023.

_______ TMR,J Kgm